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[Cites 0, Cited by 0] [Section 788] [Entire Act]

State of Punjab - Subsection

Section 788(2) in Punjab Jail Manual, 1996

(2)When a lunatic is detained in a jail, the Superintendent should make the best arrangements in his power for the comfort of the lunatic having regard to his class and condition in life and should keep him as far as possible apart from the convicts.