Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 23 April, 2019
ITEM NO.4 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 19552-19553/2017
RAJAT KUMAR AND ORS ETC ETC & ORS. Appellant(s)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA AND ANR ETC ETC &
ORS. Respondent(s)
Date : 23-04-2019 These appeals were called on for hearing today.
For Appellant(s)
Ms. Sangeeta Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos. 1 to 4 are served/represented.
Statement of case has not been filed and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.26 17:18:16 IST Reason: