Section 14(5)(d) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

(d)where the applicant declines to subscribe or verify the application as required by sub-rule (3) or (4).

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