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Rajasthan High Court - Jodhpur

Dev Prakash And Anr vs Smt. Indra And Ors on 24 July, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                     S.B. Civil Misc. Appeal No. 913/2015

                                   Dev Prakash And Anr.
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Indra And Ors.
                                                                                                      ----Respondent
                                                                    Connected With
                                                     S.B. Civil Misc. Appeal No. 958/2015
                                   Dev Prakash And Anr.
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Indra And Ors.
                                                                                                      ----Respondent


                                   For Appellant(s)             :     Mr. N.R. Budania
                                   For Respondent(s)            :     Mr. Harish Madan



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 24/07/2019 The Application No.339/18 for preponement of the date is allowed.

The Application No.01/19 for deleting the name of respondent No.2 is allowed and the name of the respondent No.2 is deleted.

Counsel for the appellant shall be required to file amended cause title.

(DR. PUSHPENDRA SINGH BHATI),J 20-Zeeshan/-

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