Rajasthan High Court - Jodhpur
Dev Prakash And Anr vs Smt. Indra And Ors on 24 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 913/2015
Dev Prakash And Anr.
----Appellant
Versus
Smt. Indra And Ors.
----Respondent
Connected With
S.B. Civil Misc. Appeal No. 958/2015
Dev Prakash And Anr.
----Appellant
Versus
Smt. Indra And Ors.
----Respondent
For Appellant(s) : Mr. N.R. Budania
For Respondent(s) : Mr. Harish Madan
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 24/07/2019 The Application No.339/18 for preponement of the date is allowed.
The Application No.01/19 for deleting the name of respondent No.2 is allowed and the name of the respondent No.2 is deleted.
Counsel for the appellant shall be required to file amended cause title.
(DR. PUSHPENDRA SINGH BHATI),J 20-Zeeshan/-
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