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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Lok Vaniki Rules, 2002

(f)"Gram Sabha" and "Gram Panchayat" shall have the same meaning as assigned to them in Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (No. 1 of 1994);