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[Cites 0, Cited by 0] [Section 23(10)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(10)(ii) in Birsa Munda Tribal University Act, 2017

(ii)It shall be the duly of the Registrar to prepare and maintain in respect of each class of members to whom the provisions of relevant Statutes apply, a complete and up-to-date seniority list, in accordance with the provisions of clause (i).