Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129(3)] [Section 129] [Entire Act]

State of Rajasthan - Subsection

Section 129(3)(a) in Rajasthan Goods and Services Tax Rules, 2017

(a)the description of the goods or services in respect of which the proceedings have been initiated;