Punjab-Haryana High Court
Munish Kumar vs State Of Punjab on 28 September, 2018
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
135
CRM-M-38211 of 2018
Date of Decision:28.09.2018
Munish Kumar ........Petitioner
Vs.
State of Punjab ............Respondent
CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN
Present: Mr.Kamal Narula, Advocate for
Mr.Sanjeev Kumar Bawa, Advocate
for the petitioner.
******
RAMENDRA JAIN J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of this petition.
Dismissed as such.
(Ramendra Jain) 28.09.2018 Judge Anjal Whether speaking/reasoned? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 07-10-2018 15:03:14 :::