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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(vi) in Biju Patnaik University of Technology Act, 2002

(vi)to grant, subject to such conditions as the University may determine diplomas or certificates and confer degrees and other academic distinctions on the basis or examinations, evaluation or any other method of assessment, on deserving persons;