Section 9 in The Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976
9. Duties to furnish particulars. -
The company shall within such period as the State Government may allow in this behalf furnish to the State Government or to the corporation a complete inventory of all the properties and assets of the company as on the appointed day pertaining to the undertaking which has vested in the State Government under section 3.
