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[Cites 0, Cited by 0] [Section 20A(5)] [Section 20A] [Entire Act]

State of Gujarat - Subsection

Section 20A(5)(c) in The Bombay Irrigation Act, 1879

(c)send [a copy of the sanctioned scheme so published to the Collector, and] [These words were substituted for the words 'a copy of the notification so published to the Collector', Gujarat 27 of 1973, section 3(3)(ii).]