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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(5) in Punjab Major Accident Hazard Control Rules, 1993

(5)In terms of sub-rule (4), where it is impracticable to label a chemical in view of the size of the container or the nature of the package, provision shall be made for other effective means like tagging or accompanying documents.