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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(h) in Punjab General Sales Tax Rules, 1949

(h)"Form" means a form appended to these rules;
(i)"Inspector" means a Taxation Inspector or a Taxation Sub Inspector;
(ii)"Joint Excise and Taxation Commissioner" means the person appointed by that designation by the State Government under section 3 of the Act to assist the Commissioner;