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[Cites 0, Cited by 0] [Section 162] [Entire Act]

NCT Delhi - Subsection

Section 162(2) in The Delhi Co-operative Societies Rules, 2007

(2)Without prejudice to the provisions of section 123, 124, 128 and 131 of the Indian Evidence Act, 1872, all the public documents shall be open to inspection by any member of the public on payment of a fee of twenty five rupees on each occasion for any lawful purpose.