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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13A(a) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(a)against the non agriculturist member or members and his or their share of the family property, to the extent only of his or their proportionate share of the debt; and