Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(1)(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (vii)to make provision for building, premises, furniture, apparatus and other means needed for carrying on the work of the University;