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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(2)(j) in Himalayan Garhwal University Act, 2016

(j)The details of expenditure on unit cost, the extent of concessions or rebate in fee, free ship and scholarship for students who are permanent resident of the state and the fee structure indicating varying rate of fee, if any, that would be levied on non resident Indians and students of other nationalities;