Madhya Pradesh High Court
Abdul Majeed Khan(Dead)Thr. Lrs.Rabia ... vs Saabir Shah on 28 February, 2018
THE HIGH COURT OF MADHYA PRADESH
SA-29-2015
(ABDUL MAJEED KHAN(DEAD)THR. LRS.RABIA BEE Vs SAABIR SHAH)
8
Gwalior, Dated : 28-02-2018
Parties through their counsel.
As prayed for by learned counsel for the respondents, list on
5/3/18.
sh (SHEEL NAGU) e JUDGE ad Pr a hy ojha ad Digitally signed by YOGENDRA OJHA Date: 2018.03.01 10:42:24 -08'00' M of rt ou C h ig H