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Delhi High Court - Orders

Saveetha University vs University Grants Commission on 11 January, 2019

Author: C.Hari Shankar

Bench: C.Hari Shankar

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 4606/2017
      SAVEETHA UNIVERSITY                        ..... Petitioner
                   Through:          Ms. Anupam Lal Das and
                                     Mr. Krishanu Barua, Advs.

                        versus

      UNIVERSITY GRANTS COMMISSION ..... Respondent
                   Through: Mr. Apporv Kurup and
                            Mr. Avanish Rathi, Advs.

      CORAM:
      HON'BLE MR. JUSTICE C.HARI SHANKAR
                  ORDER

% 11.01.2019 I am informed that the matter before the Supreme Court is still pending.

Accordingly, renotify on 15th May, 2019.

C.HARI SHANKAR, J JANUARY 11, 2019/kr