Delhi High Court - Orders
Saveetha University vs University Grants Commission on 11 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4606/2017
SAVEETHA UNIVERSITY ..... Petitioner
Through: Ms. Anupam Lal Das and
Mr. Krishanu Barua, Advs.
versus
UNIVERSITY GRANTS COMMISSION ..... Respondent
Through: Mr. Apporv Kurup and
Mr. Avanish Rathi, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 11.01.2019 I am informed that the matter before the Supreme Court is still pending.
Accordingly, renotify on 15th May, 2019.
C.HARI SHANKAR, J JANUARY 11, 2019/kr