Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(5)] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(5)(h) in West Bengal Municipal Corporation Act, 2006

(h)assistance to small-scale, cottage, and craft industries;