Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Pension to Indigent Artists Rules, 1976 1. Short title and commencement. (1)These rules shall be called the Orissa Pension to Indigent Artists Rules, 1976.(2)They shall come into force at once.
