Section 7 in Jharkhand University of Technology Act, 2011
7. The Officers of the University.
- The following shall be the officers of the university, namely: -(i)The Chancellor;(ii)The Vice-Chancellor;(iii)The Registrar;(iv)The Finance Officer;(v)The Director, Curriculum Development;(vi)The Controller of Examinations; and(vii)Such other officers of the University as may be declared by the Rules to be the officers of the University.
