Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] Union of India - Subsection Section 87(2)(a) in Consumer Protection Act, 2019 (a)the product was purchased by an employer for use at the workplace and the product manufacturer had provided warnings or instructions to such employer;