Supreme Court - Daily Orders
Gurmit Singh Mann vs Union Of India on 23 January, 2023
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.24 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).46/2023
GURMIT SINGH MANN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.9949/2023-STAY APPLICATION )
Date : 23-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Shivam Shukla, Adv.
Mr. Anshuman Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Tag with SLP(C) No 16464 of 2021.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2023.01.23
17:51:25 IST
Reason: