Supreme Court - Daily Orders
Mahima Datla vs Dr. Renuka Datla on 11 December, 2017
Bench: Kurian Joseph, Amitava Roy
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ITEM NO.60 COURT NO.5 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33217/2017
(Arising out of impugned final judgment and order dated 17-11-2017
in CA No. 14/2016 17-11-2017 in CA No. 14/2016 17-11-2017 in CAN
No. 14/2016 passed by the High Court Of Judicature At Hyderabad For
The State Of Telangana And The State Of Andhra Pradesh)
MAHIMA DATLA Petitioner(s)
VERSUS
DR. RENUKA DATLA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.129930/2017-DELETING THE NAME OF
RESPONDENT and IA No.129931/2017-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.129932/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
and IA No.134361/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH
SLP(C) No. 33593/2017 (XII-A)
SLP(C) No. 33383/2017 (XII-A)
Date : 11-12-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. S. Madhusudhan Babu, Adv.
Ms. Archana Sahadeva, Adv.
Mr. Shyam Divan, Sr. Adv.
Ms. Ritu Bhalla, Adv.
Ms. Sanjana Sharma, Adv.
Ms. Riya Basu, Adv.
Mr. S. S. Shroff, Adv.
Mr. A. M. Singhvi, Sr. Adv.
Mr. S. Niranjan Reddy, Sr. Adv.
Mr. Yogesh Raavi, Adv.
Signature Not Verified
Ms. Rubaina Khan, Adv.
Mr. Vishnu Shankar Jain, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.12.14
13:06:49 IST
Reason:
Mr. Muhammad Khan, Adv.
Mr. R. V. Prabhat, Adv.
Mr. Omar Hoda, Adv.
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For Respondent(s) Mr. P. Chidambaram, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. B. Adinarayana Rao, Sr. Adv.
Mr. Vikram Pooserla, Adv.
Mr. Nitesh Bandary, Adv.
Mr. Yathindra Dev Doddala, Adv.
Mr. Abhinay Reddy M., Adv.
Mr. Tadimalla Baskar Gowtham, Adv.
Mr. Chandhala Devi S. K., Adv.
Mr. D. Bharat Kumar, Adv.
Mr. Sanjay Kumar Tyagi, AOR
Mr. M. Rambabu, Adv.
Mr. Kedar Nath Tripathy, Adv.
Mr. Girija Ballav Das, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 13.12.2017 for interim orders.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR