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Supreme Court - Daily Orders

Mahima Datla vs Dr. Renuka Datla on 11 December, 2017

Bench: Kurian Joseph, Amitava Roy

                                                  1

     ITEM NO.60                           COURT NO.5                  SECTION XII-A

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).     33217/2017

     (Arising out of impugned final judgment and order dated 17-11-2017
     in CA No. 14/2016 17-11-2017 in CA No. 14/2016 17-11-2017 in CAN
     No. 14/2016 passed by the High Court Of Judicature At Hyderabad For
     The State Of Telangana And The State Of Andhra Pradesh)

     MAHIMA DATLA                                                      Petitioner(s)

                                                 VERSUS

     DR. RENUKA DATLA & ORS.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.129930/2017-DELETING THE NAME OF
     RESPONDENT and IA No.129931/2017-PERMISSION TO FILE LENGTHY LIST OF
     DATES and IA No.129932/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
     and IA No.134361/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     WITH

     SLP(C) No. 33593/2017 (XII-A)
     SLP(C) No. 33383/2017 (XII-A)

     Date : 11-12-2017 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)              Mr. Mukul Rohatgi, Sr. Adv.
                                    Mr. S. Madhusudhan Babu, Adv.
                                    Ms. Archana Sahadeva, Adv.

                                    Mr.   Shyam Divan, Sr. Adv.
                                    Ms.   Ritu Bhalla, Adv.
                                    Ms.   Sanjana Sharma, Adv.
                                    Ms.   Riya Basu, Adv.
                                    Mr.   S. S. Shroff, Adv.

                                    Mr.   A. M. Singhvi, Sr. Adv.
                                    Mr.   S. Niranjan Reddy, Sr. Adv.
                                    Mr.   Yogesh Raavi, Adv.
Signature Not Verified
                                    Ms.   Rubaina Khan, Adv.
                                    Mr.   Vishnu Shankar Jain, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.12.14
13:06:49 IST
Reason:



                                    Mr. Muhammad Khan, Adv.
                                    Mr. R. V. Prabhat, Adv.
                                    Mr. Omar Hoda, Adv.
                                   2



For Respondent(s)   Mr.   P. Chidambaram, Sr. Adv.
                    Mr.   V. Giri, Sr. Adv.
                    Mr.   B. Adinarayana Rao, Sr. Adv.
                    Mr.   Vikram Pooserla, Adv.
                    Mr.   Nitesh Bandary, Adv.
                    Mr.   Yathindra Dev Doddala, Adv.
                    Mr.   Abhinay Reddy M., Adv.
                    Mr.   Tadimalla Baskar Gowtham, Adv.
                    Mr.   Chandhala Devi S. K., Adv.
                    Mr.   D. Bharat Kumar, Adv.
                    Mr.   Sanjay Kumar Tyagi, AOR
                    Mr.   M. Rambabu, Adv.

                    Mr. Kedar Nath Tripathy, Adv.
                    Mr. Girija Ballav Das, Adv.

    UPON hearing the counsel the Court made the following
                             O R D E R

List on 13.12.2017 for interim orders.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR