Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 30(7)] [Section 30] [Entire Act] Union of India - Subsection Section 30(7)(b) in The Indian Partnership Act, 1932 (b)his share in the property and profits of the firm shall be the share to which he was entitled as a minor.