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Union of India - Section

Section 46 in Finance Act, 2012

46. Amendment of section 115BBD.

- In section 115BBD of the .Income-tax Act, in sub-section (I), after the words, figures and letters "the 1st day of April, 2012", the words, figures and letters "or beginning on the 1st day of April, 2013" shall be inserted with effect from the 1st day of April, 2013.