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State of Odisha - Section

Section 24 in The Orissa Opium Smoking Act, 1947

24. Tender of pardon to accused person turning approver.

(1)Whenever two or more persons are prosecuted for an offence under this Act, the provisions relating to tender or pardon contained in Section 306 of the Code of Criminal Procedure, 1973 shall apply, notwithstanding anything to the contrary contained in the said Code.