Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 30 in The Punjab Homoeopathic Practitioners Regulations, 1974 30. [ Liability for vaccination and revaccination. [Renumbered vide Legislative Supplement Part III dated 25.5.1979.] - Every member of the Service shall get himself vaccinated or re-vaccinated as and when the Council so directs by a special or general order.]
