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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(2)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(a)acquisition of any land and/or property which in the opinion of the State road authority, is considered necessary for its execution ;