Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976 15. Five members shall form a quorum except in cases of Committee with less than eight members where four shall form a quorum.
