Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(3)(a) in Tamil Nadu Preservation of Private Forests Rules, 1946 (a)Felling and removal of any reed growth within one chain of either bank of any stream shall be prohibited.