Supreme Court - Daily Orders
The Assistant Commissioner Of Income ... vs Late Shrimant F.P. Gaekwad Thr. Lrs. ... on 2 September, 2015
ITEM NO.11 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 7739-7752/2011
ASST.COMMR.OF I.T BARODA Appellant(s)
VERSUS
SHRIMANT F.P.GAEKWAD(D) TH:LRS. Respondent(s)
Date : 02/09/2015 These appeals were called on for hearing today.
For Appellant(s) Mr. Om Prakash,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that although by order dated 28.7.2015 of this Court two weeks time as last chance was given to the Learned Counsel for the appellant for filing the affidavit of valuation, yet he has not done the needful within the period stipulated in the order. Viewed in that context, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further future directions. Await orders. List thereafter.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.09.03 16:17:11 SCT Reason: