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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Tamilnadu - Subsection

Section 79(4) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(4)Upon termination of the conciliation proceedings, the conciliator shall render an accounting to the parties of the deposits received and shall return any unexpended balance to the parties.