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[Cites 0, Cited by 0] [Section 85(5)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(5)(b) in Kerala Land Reforms Act, 1963

(b)ascertain whether [the person to whom] [Substituted by Act No. 35 of 1969.] the statement relates, owns or holds any other lands; and