Section 4(4)(b) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(b)that the applicant or the nursing home or the clinical establishment does not fulfil the conditions prescribed under sub-section (3); or

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