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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3) in The Maharaja Sayajirao University of Baroda Act, 1949

(3)The Visitor may, by an order in writing annul any proceeding of the University, which is not in conformity with the provisions of the Act, Statute or Ordinance:Provided that, no such order shall be made by the Visitor unless a reasonable opportunity of being heard is given to the University in respect of the order proposed to be made.]