Gujarat High Court
State Bank Of India vs Syndicate Bank & on 21 February, 2014
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi, Mohinder Pal
O/OJMCA/38/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION NO. 38 of 2014
In O.J.APPEAL NO. 36 of 2013
In COMPANY APPLICATION NO. 161 of 2013
With
MISC. CIVIL APPLICATION NO. 39 of 2014
In O.J.APPEAL NO. 34 of 2013
TO
MISC. CIVIL APPLICATION NO. 40 of 2014
In O.J.APPEAL NO. 35 of 2013
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STATE BANK OF INDIA....Applicant(s)
Versus
SYNDICATE BANK & 1....Respondent(s)
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Appearance:
MR UDAY R BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 21/02/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI) Learned advocate, Mr.Uday R.Bhatt, for the applicants states that he has removed all office objections.
Registry to proceed.
(RAVI R.TRIPATHI, J.)
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O/OJMCA/38/2014 ORDER
(MOHINDER PAL, J.)
ashish
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