Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 17 April, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS)
Dated : 17-04-2023
Shri Siddhant Kochar - Advocate for the Petitioner.
None for the Respondent/JDA.
List after two weeks. Interim relief, if any, to continue till the next date of hearing.
(MANINDER S. BHATTI) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 4/19/2023 4:32:00 PM