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State of Jammu-Kashmir - Section

Section 31 in The Easements Act, 1977 (1920 A.D.)

31. Obstruction in case of excessive user.

- In the case of excessive user of an easement the servient owner may, without prejudice to any other remedies to which he may be entitled, obstruct the user, but only on the servient heritage:Provided that such user cannot be obstructed when the obstruction would interfere with the lawful enjoyment of the easement.