Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 5 in Mizoram Home Guard Act, 1985

5. Discharge of Home Guards.

- Notwithstanding anything contained in sub-section (4) of section 4, the Commandant General or Commandant shall have authority to discharge any Home Guards at any time subject to such $$$$ be prescribed. if in his opinion, the services of such Home Guard are no longer required.