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State of Karnataka - Section

Section 7 in THE ATRIA UNIVERSITY ACT, 2020

7. Objects of the University.- The University shall employ a broad range of

strategies to achieve its vision and objectives,-
(i)to provide instruction, teaching, training, research, consultancy and
development in various disciplines in areas such as Sciences TechnicalEducation, Finance, Management, Commerce, Teaching-Learning, Artsincluding other allied fields of development and make provisions forresearch, advancement and dissemination of knowledge on these fields;
(ii)to design and deliver high quality training, capacity building and
development systems for teachers in higher and professional education,administrators and professionals working in Government, Public andPrivate Sectors and development professionals in other systems;
(iii)to develop resource centers to contribute to quality education;
(iv)to establish Campuses and have study centers, Constituent Colleges and
Regional Centers at various locations in Karnataka after a period of fiveyears and to contribute and develop an understanding of educationalchanges in Technical and professional education and social and humandevelopment as per norms of the University Grants Commission with priorapproval of the State Government;
(v)to institute degrees, diplomas, certificates and other academic distinctions
like award of credits on the basis of successful completion of academicwork evaluated through multiple methods of assessment;
(vi)to collaborate with any other universities, research institutions, non-profit
organizations, industry association, professional associations or otherorganizations, to conceptualize, design, develop and offer specificeducational and research programmes, training programmes and exchangeprogrammes for students, faculty members and others;
(vii)to disseminate knowledge and develop a public debate on issues of
education and allied development fields through seminars, conferences,executive education programmes, community development programmes,publications and training programmes and events;.
(viii)to undertake programmes for development and training of faculty and
researchers of the University in partnership with any other institutions ofquality with prior approval of the State Government;
(ix)to undertake collaborative research and advocacy with any organizations
with prior approval of the State Government;
(x)to undertake necessary or expedient action to pursue and promote the
objectives of the University; and
(xi)to pursue any objectives as may be approved by the Government for the
enhancement of the education and other development sectors.