Delhi High Court - Orders
Bdr Builders And Developers Pvt Ltd vs Romi Garg & Ors on 30 January, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 150/2020 & I.A. 22789/2023
BDR BUILDERS AND DEVELOPERS PVT LTD..... Plaintiff
Through: Mrs. Diksha Goswami, Adv. (M.
8285455103)
versus
ROMI GARG & ORS. ..... Defendants
Through: Mr. Sachin Bandooni, Adv. for D-1
& 4, (M. 9650156702)
Ms. Anumeha Singhai, Adv. for D-2
(M. 9407510033)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 30.01.2024
1. This hearing has been done through hybrid mode. I.A. 22789/2023 (u/O VII Rule 14 CPC)
2. This is an application filed by the Plaintiff seeking to place on record the following documents:
"a. Place on record and rely upon the certified copy of the Judgment/Order dated 24.04.2023, 01.05.2023 & 17.05.2023 by Honorable Justice Nazmi Waziri & Sudhir Kumar Jain in EFA (OS) No. 1 of 2021 Title as Lalit Modi Vs BDR Builders and Developers Pvt. Ltd.
b. Place on record and rely upon the ce1tified copy of the Judgment/Order dated 24.04.2023 & 03.05.2023 by Honorable Justice Nazmi Waziri & Sudhir kumar Jain in CONT. CAS. (CRL) No. 2 of 2021 Title as Court On Its Own Motion Vs Lalit Modi.
c. Place on record and rely upon the certified copy of the Judgment/Order dated 27.12.2022 by Smt. Nidhi Singh MM (SE) in FIR No. 265 Of 2018 P.S. EOW Title as State Vs Lalit Modi."
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 23:05:40
3. Considering that the above documents which the Plaintiff wishes to place on record are judicial records, the same may be filed with an index, with running pagination. A copy be supplied to all the Defendants. If the Defendants wish to file any rebuttal documents, they are permitted to do so.
4. Application is disposed of.
CS(OS)-150/2020
5. List before the Joint Registrar for admission/denial on 21st February, 2024.
6. List before the Court on 6th August, 2024.
PRATHIBA M. SINGH, J.
JANUARY 30, 2024 Rahul/ks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2024 at 23:05:40