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[Cites 0, Cited by 0] [Section 31B(7)] [Section 31B] [Entire Act]

State of Karnataka - Subsection

Section 31B(7)(i) in The Karnataka Minor Mineral Concession Rules, 1994

(i)Clearance certificate in respect of mining dues, such as or royalty dead rend and surface rent payable under the Act or the rules made there under, obtained from the Government or any officer or authority authorised by it in this behalf; an affidavit stating that the applicant has,