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[Cites 0, Cited by 1] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1) in Administration of Evacuee Property Act, 1950

(1)The Central Government may direct that any power exercisable by it under this Act shall be exercisable also by such officer or authority subordinate to the Central Government or by the State Government or by such officer or authority subordinate to the State Government as may be specified in the direction.