Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(iv) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995 (iv)various kinds of measures adopted for providing immediate relief in cash or kind or both to the victims of atrocity or his or her dependent;
