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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(5)(v) in Assam Gramdan Rules, 1962

(v)If the members of a Gram Sabha Adalat are not unanimous, the majority decision shall prevail. In the event of equality of votes, the record shall be forwarded to the District Magistrate or Sub-divisional Magistrate, as the case may be, or decision.