Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of West Bengal - Subsection Section 74(d) in Police Regulations, Calcutta, 1968 (d)Uniformed police shall be deputed by the divisional police, on requisition from the Special Branch, to protect reporters or officers recording speeches at a meeting.
