Himachal Pradesh High Court
State Of Hp & Ors. vs . Jeet Ram on 18 November, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
State of HP & ors. Vs. Jeet Ram RFA No.234 of 2017 .
18.11.2022 Present: Mr. P.K. Bhatti, Additional Advocate General, for the appellants.
Mr. Sanjay Bhardwaj, Advocate, for the respondent.
CMP No.12842 of 2022 At this stage, learned counsel for the applicant/ respondent has stated that he wants to withdraw the application. Hence, the present application is dismissed as withdrawn.
RFA No.234 of 2017 List this matter for final hearing on 30.12.2022 alongwith RFA No.54 of 2016.
( Sushil Kukreja ) Judge November 18, 2022 (VH) ::: Downloaded on - 18/11/2022 20:34:02 :::CIS