Calcutta High Court (Appellete Side)
Chanchal Ruj (Minor) & Ors vs Satiram Ruj & Ors on 6 May, 2016
1 06.05. 2016 IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE CO No. 1944 of 2008 Chanchal Ruj (Minor) & Ors.
v.
Satiram Ruj & Ors.
This application was appearing in the warning list for a long time. Today, when this application is taken up for hearing, none appears in support of the application. No accommodation is prayed for.
In these circumstances, the revisional application, being CO No. 1944 of 2008 stands dismissed for default. Interim order passed, if any, also stands vacated.
(Ashis Kumar Chakraborty, J.)